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Ram Vinay Prasad Yadav vs State Of U.P. & Another
2014 Latest Caselaw 8095 ALL

Citation : 2014 Latest Caselaw 8095 ALL
Judgement Date : 7 November, 2014

Allahabad High Court
Ram Vinay Prasad Yadav vs State Of U.P. & Another on 7 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 1668 of 2007
 

 
Appellant :- Ram Vinay Prasad Yadav
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Vinay Saran,Balwant Singh,Bhart Singh
 
Counsel for Respondent :- Govt. Advocate,Sanjay Kumar Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Sanjay Kumar Singh learned counsel for Union of India.

List on 28.11.2014 peremptorily.  No further adjournment shall be given  on any ground.

Order Date :- 7.11.2014

RU

 

 

 
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