Vijai Prakash Pandey vs State Of U.P. & Others
2014 Latest Caselaw 8091 ALL

Citation : 2014 Latest Caselaw 8091 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Vijai Prakash Pandey vs State Of U.P. & Others on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 65791 of 2008
 

 
Petitioner :- Vijai Prakash Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.P. Dubey
 
Counsel for Respondent :- C.S.C.,Sanjay Dwivedi,Siddharth Shukla
 

 
Hon'ble Rajan Roy,J.

Sri Siddharth Shukla, learned counsel for respondent no. 5 is said to have died during pendency of the writ petition. Let notices be issued to the respondent no. 5 to engage another counsel.

Name of Sri Ashok Kumar Singh shall be shown in place of Sri Sanjay Dwivedi as counsel for respondents 3 and 4, when the case is listed next.

Order Date :- 7.11.2014

M.A.A.

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