In The Matter Of Shree Padma ... vs Om Prakash
2014 Latest Caselaw 8087 ALL

Citation : 2014 Latest Caselaw 8087 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

In The Matter Of Shree Padma ... vs Om Prakash on 7 November, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- COMPANY PETITION No. - 23 of 2014
 

 
Petitioner :- In The Matter Of Shree Padma Buildtech Pvt. Ltd. & 2 Ors.
 
Counsel for Petitioner :- Shahid Kazmi
 
Counsel for Respondent :- Om Prakash
 

 
Hon'ble Suneet Kumar,J.

As prayed by the Official liquidator two weeks' time is granted to file report.

Order Date :- 7.11.2014

SKS

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