Ramesh Chandra vs High Court Of Judicature At Alld ...
2014 Latest Caselaw 8075 ALL

Citation : 2014 Latest Caselaw 8075 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Ramesh Chandra vs High Court Of Judicature At Alld ... on 5 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 67408 of 2010
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- High Court Of Judicature At Alld Thru The R. G. And Another
 
Counsel for Petitioner :- Aparna Burman
 
Counsel for Respondent :- Yashwant Verma,S.C.,S.P. Singh
 

 
Hon'ble Rajan Roy,J.

As prayed on behalf of Sri Manish Goel, learned counsel for the respondents, put up this case on Wednesday i.e. 12.11.2014.

Order Date :- 5.11.2014

SKS

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