Pramod Kumar Singh vs State Of U.P. And 2 Ors
2014 Latest Caselaw 8074 ALL

Citation : 2014 Latest Caselaw 8074 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Pramod Kumar Singh vs State Of U.P. And 2 Ors on 5 November, 2014

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 58532 of 2014
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Arvind Kumar Singh Ii
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Issue notice to the respondent no.3 returnable at an early date.

Learned Standing Counsel appearing for the respondent nos.1 and 2 prays for and is allowed one month's time to file a counter affidavit.

List thereafter.

Order Date :- 5.11.2014

pks

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