Karunakar Dubey vs Sri .A.N. Maurya, D.I.O.S. ...
2014 Latest Caselaw 8056 ALL

Citation : 2014 Latest Caselaw 8056 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Karunakar Dubey vs Sri .A.N. Maurya, D.I.O.S. ... on 5 November, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6072 of 2014
 

 
Applicant :- Karunakar Dubey
 
Opposite Party :- Sri .A.N. Maurya, D.I.O.S. Gorakhpur And Anr.
 
Counsel for Applicant :- Rahul Jain
 

 
Hon'ble Rajesh Dayal Khare,J.

Learned counsel for the applicant stated that there is delay in filing this application.

Learned counsel for the applicant is directed to serve the copy of this contempt application upon learned Addl. Chief Standing Counsel during course of the day, who may seek instruction within three weeks in the matter.

List after three weeks.

Order Date :- 5.11.2014

M.A.A.

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