Javed vs State Of U.P.
2014 Latest Caselaw 8047 ALL

Citation : 2014 Latest Caselaw 8047 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Javed vs State Of U.P. on 5 November, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35965 of 2014
 

 
Applicant :- Javed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Srivastava,Sandeep Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, list this bail application after two months before appropriate Court.

Order Date :- 5.11.2014

M.A.A.

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