Siya Ram vs Anil Kumar,Branch ...
2014 Latest Caselaw 8042 ALL

Citation : 2014 Latest Caselaw 8042 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Siya Ram vs Anil Kumar,Branch ... on 5 November, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6076 of 2014
 

 
Applicant :- Siya Ram
 
Opposite Party :- Anil Kumar,Branch Manager,Baroda Khestriya Gramin Bank
 
Counsel for Applicant :- C.K.Jha
 

 
Hon'ble Rajesh Dayal Khare,J.

Learned counsel for the applicant prays for and is granted a week time to file supplementary affidavit to clarify whether the condition no. 3 of the order dated 7.3.2013 passed by the writ court, copy of which has been filed as Annexure-1 to the writ petition, has been complied.

As prayed, list after one week.

Order Date :- 5.11.2014

M.A.A.

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