Shiv Sahani And 4 Ors. vs State Of U.P.
2014 Latest Caselaw 8039 ALL

Citation : 2014 Latest Caselaw 8039 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Shiv Sahani And 4 Ors. vs State Of U.P. on 5 November, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35955 of 2014
 

 
Applicant :- Shiv Sahani And 4 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, list this bail application after two months before appropriate Court showing the name of Sri Atul Kumar Pandey, as counsel for complainant.

Order Date :- 5.11.2014

M.A.A.

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