Sheru vs State Of U.P.
2014 Latest Caselaw 8035 ALL

Citation : 2014 Latest Caselaw 8035 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Sheru vs State Of U.P. on 5 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34748 of 2014
 

 
Applicant :- Sheru
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raza Ullah Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Kamal Singh, Advocate holding brief of Sri Raza Ullah Khan, learned counsel for the applicant states that Sri Khan is out of station.

List on 14.11.2014.

Order Date :- 5.11.2014

Ajay

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