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Deodutt vs State Of U.P.
2014 Latest Caselaw 8028 ALL

Citation : 2014 Latest Caselaw 8028 ALL
Judgement Date : 5 November, 2014

Allahabad High Court
Deodutt vs State Of U.P. on 5 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37484 of 2014
 

 
Applicant :- Deodutt
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate,Jyoti Bhushan,Ram Surat Saroj
 

 
Hon'ble Ramesh Sinha,J.

Sri Ram Surat Saroj, Advocate has filed his parcha on behalf of the complainant which is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 5.11.2014

Ajay

 

 

 
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