Yugul Kishor Tripathi vs State Of U.P. & Others
2014 Latest Caselaw 8008 ALL

Citation : 2014 Latest Caselaw 8008 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Yugul Kishor Tripathi vs State Of U.P. & Others on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 4922 of 2010
 

 
Petitioner :- Yugul Kishor Tripathi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Durga Tiwari,Akhilesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,K.N. Mishra
 

 
Hon'ble Abhinava Upadhya,J.

On request being made on behalf of the learned counsel appearing for the respondent, the case is passed over for the day.

List the matter after two weeks.

Order Date :- 3.11.2014

SKM

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