Sanjay Yadav vs State Of U.P.
2014 Latest Caselaw 8006 ALL

Citation : 2014 Latest Caselaw 8006 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Sanjay Yadav vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29158 of 2014
 

 
Applicant :- Sanjay Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nitin Gupta,V.P.Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant prays for and is granted four weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.11.2014

Ajay

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