Sher Singh vs State Of U.P.
2014 Latest Caselaw 8002 ALL

Citation : 2014 Latest Caselaw 8002 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Sher Singh vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34402 of 2014
 

 
Applicant :- Sher Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,U.C.Tiwari
 

 
Hon'ble Ramesh Sinha,J.

Sri U.C. Tiwari, learned counsel for the complainant is not present even in the revised list.

Sri Anil Srivastava, learned counsel for the applicant and learned AGA are present. The matter has been listed in the Additional Cause List.

List on 13.11.2014.

Order Date :- 3.11.2014

Ajay

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