Kamlesh @ Lallu vs State Of U.P.
2014 Latest Caselaw 7997 ALL

Citation : 2014 Latest Caselaw 7997 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Kamlesh @ Lallu vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25038 of 2014
 

 
Applicant :- Kamlesh @ Lallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None appears on behalf of the applicant to press this bail application.

List after two weeks.

Order Date :- 3.11.2014

Ajay

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