Nishi Kant Duggal vs Vinod Kumar Chawala H.U.F. And 4 ...
2014 Latest Caselaw 7961 ALL

Citation : 2014 Latest Caselaw 7961 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Nishi Kant Duggal vs Vinod Kumar Chawala H.U.F. And 4 ... on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2558 of 2014
 

 
Petitioner :- Nishi Kant Duggal
 
Respondent :- Vinod Kumar Chawala H.U.F. And 4 Others
 
Counsel for Petitioner :- Vijaya Prakash
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Correction Application No. 351623 of 2014)

This is an application praying for correction in the order dated 26.9.2014.

In the fourth and fifth line of first paragraph of the order dated 26.9.2014 where the word 'Junior Division' is mentioned, it should now be read as 'Senior Division'.

The application is, accordingly, disposed of.

Order Date :- 3.11.2014

SKM

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