State Of U.P. Thru' Secy, Basic ... vs C/M Shivdei Balika Jr High School, ...
2014 Latest Caselaw 2210 ALL

Citation : 2014 Latest Caselaw 2210 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

State Of U.P. Thru' Secy, Basic ... vs C/M Shivdei Balika Jr High School, ... on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 548 of 2014
 

 
Appellant :- State Of U.P. Thru' Secy, Basic Education, Lucknow & 3 Othrs
 
Respondent :- C/M Shivdei Balika Jr High School, Bisalpur And Another
 
Counsel for Appellant :- Ramesh Upadhyaya,Csc
 
Counsel for Respondent :- S.B. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested by Sri Shandilya, learned Addl. Chief Standing Counsel, put up this matter on 3rd July, 2014, as fresh.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J.)

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