Shyama Charan Singh And 3 Ors. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 2209 ALL

Citation : 2014 Latest Caselaw 2209 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

Shyama Charan Singh And 3 Ors. vs State Of U.P. And 3 Ors. on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 458 of 2013
 

 
Appellant :- Shyama Charan Singh And 3 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Appellant :- B.D. Pandey,Ashok Kumar Dwivedi,Santosh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Atul Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Adjourned on the illness slip of learned counsel for respondents.

List in the month of July, 2014.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App