State Of U.P. Thru' Secy, Basic ... vs C/M Mata Tapeshwari Saraswati ...
2014 Latest Caselaw 2208 ALL

Citation : 2014 Latest Caselaw 2208 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

State Of U.P. Thru' Secy, Basic ... vs C/M Mata Tapeshwari Saraswati ... on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 545 of 2014
 

 
Appellant :- State Of U.P. Thru' Secy, Basic Education, Lucknow & 3 Othrs
 
Respondent :- C/M Mata Tapeshwari Saraswati Vidya Mandir Uchchattar Madhya
 
Counsel for Appellant :- Vivek Shandilya,Acsc
 
Counsel for Respondent :- Siddharth Khare
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested by Sri Shandilya, learned Addl. Chief Standing Counsel, put up this matter on 3rd July, 2014, as fresh.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J.)

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