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State Of U.P. Thru' Secy, Deptt Of ... vs C/M Sarvodaya Inter ...
2014 Latest Caselaw 2207 ALL

Citation : 2014 Latest Caselaw 2207 ALL
Judgement Date : 30 May, 2014

Allahabad High Court
State Of U.P. Thru' Secy, Deptt Of ... vs C/M Sarvodaya Inter ... on 30 May, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 542 of 2014
 

 
Appellant :- State Of U.P. Thru' Secy, Deptt Of Basic Edu,Lck And 2 Othrs
 
Respondent :- C/M Sarvodaya Inter College,Sayar Distt Ghazipur
 
Counsel for Appellant :- Vivek Shandilya
 
Counsel for Respondent :- Siddharth Khare
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested by Sri Shandilya, learned Addl. Chief Standing Counsel, put up this matter on 3rd July, 2014, as fresh.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.)  ( S.K. Singh, J.)

 

 

 
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