State Of U.P. Thru' Secy, Basic ... vs C/M Hanuman Prasad Poddar, Purva ...
2014 Latest Caselaw 2206 ALL

Citation : 2014 Latest Caselaw 2206 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

State Of U.P. Thru' Secy, Basic ... vs C/M Hanuman Prasad Poddar, Purva ... on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 544 of 2014
 

 
Appellant :- State Of U.P. Thru' Secy, Basic Education, Lucknow & 3 Othrs
 
Respondent :- C/M Hanuman Prasad Poddar, Purva Madhyamik Vidyalaya Masikas
 
Counsel for Appellant :- Vivek Shandilya,Acsc
 
Counsel for Respondent :- S.C. Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested by Sri Shandilya, learned Addl. Chief Standing Counsel, put up this matter on 3rd July, 2014, as fresh.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J.)

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