Smt. Shabana Khatoon vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 2204 ALL

Citation : 2014 Latest Caselaw 2204 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

Smt. Shabana Khatoon vs State Of U.P. And 4 Ors. on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 95 of 2014
 

 
Appellant :- Smt. Shabana Khatoon
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- M.F. Ansari,P.N. Saxena
 
Counsel for Respondent :- C.S.C.,Mahendra Pratap Singh,S.P. Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, list in the 3rd week of July, 2014.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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