Rajendra Prasad Maurya vs State Of U.P. And 10 Ors.
2014 Latest Caselaw 2202 ALL

Citation : 2014 Latest Caselaw 2202 ALL
Judgement Date : 30 May, 2014

Allahabad High Court

Rajendra Prasad Maurya vs State Of U.P. And 10 Ors. on 30 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 525 of 2014
 

 
Appellant :- Rajendra Prasad Maurya
 
Respondent :- State Of U.P. And 10 Ors.
 
Counsel for Appellant :- J.A. Azmi
 
Counsel for Respondent :- C.S.C.,S.K. Anwar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up this appeal on 4th July,2014, as fresh.

Order Date :- 30.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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