Dr. Prakash Chandra Madhwar vs State Of U.P. And 3 Others
2014 Latest Caselaw 2182 ALL

Citation : 2014 Latest Caselaw 2182 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Dr. Prakash Chandra Madhwar vs State Of U.P. And 3 Others on 29 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30476 of 2014
 

 
Petitioner :- Dr. Prakash Chandra Madhwar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3.Sri Ankit Saran, learned counsel represents respondent no.4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 29.5.2014

SKM

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