Raj Kapoor vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 2181 ALL

Citation : 2014 Latest Caselaw 2181 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Raj Kapoor vs State Of U.P. Through Prin. Secy. ... on 29 May, 2014

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 3774 of 2013
 

 
Petitioner :- Raj Kapoor
 
Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Deptt. Lk
 
Counsel for Petitioner :- Abhishek Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Writ petition is dismissed.

For orders, see my order of date passed on separate sheets placed in the records of Writ Petition No. 6578 (SS) of 2013.

Order Date :- 29.5.2014

Santosh/-

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