Satyendra Kumar Arya vs State Of U.P. And 12 Others
2014 Latest Caselaw 2178 ALL

Citation : 2014 Latest Caselaw 2178 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Satyendra Kumar Arya vs State Of U.P. And 12 Others on 29 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30554 of 2014
 

 
Petitioner :- Satyendra Kumar Arya
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,B.P. Singh,Jayram Pandey,Mrigraj Singh,R.B. Pradhan,U.S. Upadhyay
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents State-respondents. Sri A.K.Yadav, learned counsel has put in appearance on behalf of respondent no.3. Sri Mrigraj Singh, learned counsel represents respondent no.5. Sri U.S.Upadhyay, learned counsel represents respondent no.7. Sri B.P.Singh, learned counsel represents respondent no.9. Sri Jayram Pandey, learned counsel represents respondent no.11. Sri R.B.Pradhan, learned counsel represents respondent no.13.

The respondents may file counter affidavit within one month.

List thereafter.

Any further action taken by the authorities shall be subject to final decision of this writ petition.

Order Date :- 29.5.2014

SKM