Avanish Bharti And Another vs State Of U.P. And 8 Others
2014 Latest Caselaw 2177 ALL

Citation : 2014 Latest Caselaw 2177 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Avanish Bharti And Another vs State Of U.P. And 8 Others on 29 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30541 of 2014
 

 
Petitioner :- Avanish Bharti And Another
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Bholeshwar
 
Counsel for Respondent :- C.S.C.,A.S.G.I. 9696/2014,B.P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Sri B.P.Singh, learned counsel represents respondent no.2. Sri R.B.Singhal, learned counsel appears for respondent no.3. Learned Standing Counsel represents State-respondents.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 29.5.2014

SKM

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