Anish Ahamad Siddiqui vs State Of U.P. And 3 Others
2014 Latest Caselaw 2176 ALL

Citation : 2014 Latest Caselaw 2176 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Anish Ahamad Siddiqui vs State Of U.P. And 3 Others on 29 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30528 of 2014
 

 
Petitioner :- Anish Ahamad Siddiqui
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Fakhr Uz Zaman
 
Counsel for Respondent :- C.S.C.,K.K. Chand
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1 and 2. Sri K.K.Chand, learned counsel represents respondent nos.3 and 4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 29.5.2014

SKM

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