Awanish Kumar Shukla vs State Of U.P. Thru Its ...
2014 Latest Caselaw 2174 ALL

Citation : 2014 Latest Caselaw 2174 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Awanish Kumar Shukla vs State Of U.P. Thru Its ... on 29 May, 2014

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2732 of 2013
 

 
Petitioner :- Awanish Kumar Shukla
 
Respondent :- State Of U.P. Thru Its Prin.Secy.Medical & Health Deptt.&Ors
 
Counsel for Petitioner :- Shachindra Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Writ petition is dismissed.

For orders, see my order of date passed on separate sheets placed in the records of Writ Petition No. 6578 (SS) of 2013.

Order Date :- 29.5.2014

Santosh/-

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