Ajay Kanaujiya vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 2173 ALL

Citation : 2014 Latest Caselaw 2173 ALL
Judgement Date : 29 May, 2014

Allahabad High Court

Ajay Kanaujiya vs State Of U.P. Through Prin. Secy. ... on 29 May, 2014

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6645 of 2013
 

 
Petitioner :- Ajay Kanaujiya
 
Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Service L
 
Counsel for Petitioner :- Abhishek Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Writ petition is dismissed.

For orders, see my order of date passed on separate sheets placed in the records of Writ Petition No. 6578 (SS) of 2013.

Order Date :- 29.5.2014

Santosh/-

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