Citation : 2014 Latest Caselaw 2170 ALL
Judgement Date : 29 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 30483 of 2014 Petitioner :- Ganesh Prasad Shukla Respondent :- State Of U.P. And 6 Others Counsel for Petitioner :- R.D. Yadav Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents respondent nos. 1 to 6.
Issue notice to respondent no.7 returnable at an early date for which learned counsel for the petitioner will take steps within a week.
The respondents may file counter affidavit within one month.
List thereafter.
Order Date :- 29.5.2014
SKM
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