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Akhilesh Kumar vs State Of U.P. And 12 Others
2014 Latest Caselaw 2169 ALL

Citation : 2014 Latest Caselaw 2169 ALL
Judgement Date : 29 May, 2014

Allahabad High Court
Akhilesh Kumar vs State Of U.P. And 12 Others on 29 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30555 of 2014
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,Amit Shukla,Mrigraj Singh,R.P. Shukla,Santosh Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents State-respondents. Sri A.K.Yadav, learned counsel has put in appearance on behalf of respondent no.3. Sri R.P.Shukla, learned counsel represents respondent no.5. Sri Amit Shukla, learned counsel represents respondent no.11.Sri Mrigraj Singh, learned counsel represents respondent no.13.  Sri Santosh Kumar, learned counsel represents respondent no.7.

The respondents may file counter affidavit within  one month.

List  thereafter.

Any further action taken by the authorities shall be subject to final decision of this writ petition. 

Order Date :- 29.5.2014

SKM

 

 

 
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