Citation : 2014 Latest Caselaw 2167 ALL
Judgement Date : 29 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 868 of 2014 Petitioner :- Sahul Patel & Another Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Lko. & An Counsel for Petitioner :- Chandra Bhan Pandey Counsel for Respondent :- C.S.C. Hon'ble Ritu Raj Awasthi,J.
Writ petition is dismissed.
For orders, see my order of date passed on separate sheets placed in the records of Writ Petition No. 6578 (SS) of 2013.
Order Date :- 29.5.2014
Santosh/-
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