Maheshwari Prasad Rai vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 2141 ALL

Citation : 2014 Latest Caselaw 2141 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Maheshwari Prasad Rai vs State Of U.P. And 8 Ors. on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 69057 of 2013
 

 
Petitioner :- Maheshwari Prasad Rai
 
Respondent :- State Of U.P. And 8 Ors.
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C.S.C.,M.C.Chaturvedi,Mohit Singh,Praveen Kumar,R.C. Singh,Satyam Singh,Shiv Nath Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Passed over on the illness slip of Sri Shivam Yadav, learned counsel for respondents.

As prayed, put up this matter tomorrow.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

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