Ramesh Chandra And Another vs D.D.C. And 15 Others
2014 Latest Caselaw 2138 ALL

Citation : 2014 Latest Caselaw 2138 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Ramesh Chandra And Another vs D.D.C. And 15 Others on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30184 of 2014
 

 
Petitioner :- Ramesh Chandra And Another
 
Respondent :- D.D.C. And 15 Others
 
Counsel for Petitioner :- P.C. Srivastava,Vinay Singh
 
Counsel for Respondent :- C.S.C.,B.L. Verma,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted four weeks time to file supplementary affidavit.

Put up as fresh on 17th July, 2014.

Order Date :- 28.5.2014

Priyanka

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