Ravindra Nath And 3 Ors. vs Collector/Dist. D.D.C. And 9 Ors.
2014 Latest Caselaw 2137 ALL

Citation : 2014 Latest Caselaw 2137 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Ravindra Nath And 3 Ors. vs Collector/Dist. D.D.C. And 9 Ors. on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30135 of 2014
 

 
Petitioner :- Ravindra Nath And 3 Ors.
 
Respondent :- Collector/Dist. D.D.C. And 9 Ors.
 
Counsel for Petitioner :- Vijay Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 3rd July, 2014 to enable the learned counsel for the petitioner to prepare his case.

Order Date :- 28.5.2014

Priyanka

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