Santosh Kumar Tripathi vs District Inspector Of School ...
2014 Latest Caselaw 2136 ALL

Citation : 2014 Latest Caselaw 2136 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Santosh Kumar Tripathi vs District Inspector Of School ... on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1937 of 2012
 

 
Appellant :- Santosh Kumar Tripathi
 
Respondent :- District Inspector Of School Kanpur Nagar And Anr.
 
Counsel for Appellant :- Anil Bhushan,Manish Kumar Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Four weeks further time is allowed to learned Standing Counsel to file counter affidavit.

List in the second week of July, 2014.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App