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C/M Adarsh College Of Education ... vs State Of ...
2014 Latest Caselaw 2134 ALL

Citation : 2014 Latest Caselaw 2134 ALL
Judgement Date : 28 May, 2014

Allahabad High Court
C/M Adarsh College Of Education ... vs State Of ... on 28 May, 2014
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 4771 of 2013
 

 
Petitioner :- C/M Adarsh College Of Education (Ideal Education Trust)
 
Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Basic Education & Others
 
Counsel for Petitioner :- A.R. Masoodi,Ghulam Mohammad Kamil,Mohd. Shahid
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Dismissed vide the order of date, passed on separate sheets in W.P. No.1168 (MS) of 2014.

Order Date :- 28.5.2014

Tripathi

 

 

 
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