Khuddi Lal vs State Of U.P. And 4 Others
2014 Latest Caselaw 2131 ALL

Citation : 2014 Latest Caselaw 2131 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Khuddi Lal vs State Of U.P. And 4 Others on 28 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30122 of 2014
 

 
Petitioner :- Khuddi Lal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dharmendra Singh
 
Counsel for Respondent :- C.S.C.,P.D. Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Sri P.D.Tripathi, learned counsel appearing on behalf of respondent nos. 3, 4 and 5 prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 28.5.2014

SKM

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