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Suniti vs State Of U.P. And Another
2014 Latest Caselaw 2130 ALL

Citation : 2014 Latest Caselaw 2130 ALL
Judgement Date : 28 May, 2014

Allahabad High Court
Suniti vs State Of U.P. And Another on 28 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26090 of 2014
 

 
Petitioner :- Suniti
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Randhir Jain,D.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with Writ Petition Nos. 28221 of 2014 & 28224 of 2014

Put up as fresh on 8th July, 2014.

In the meantime, learned Standing Counsel may ensure that instructions as directed by the order dated 8.5.2014 are received and placed before the Court.

Order Date :- 28.5.2014

Priyanka

 

 

 
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