C/M Gyan Bharti Shiksha Sadan And ... vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 2128 ALL

Citation : 2014 Latest Caselaw 2128 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

C/M Gyan Bharti Shiksha Sadan And ... vs State Of U.P. And 2 Ors. on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 530 of 2014
 

 
Appellant :- C/M Gyan Bharti Shiksha Sadan And Another
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Appellant :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,M.M. Sahai
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

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