Laxmi Prasad Rai vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 2127 ALL

Citation : 2014 Latest Caselaw 2127 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Laxmi Prasad Rai vs State Of U.P. And 6 Ors. on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30322 of 2014
 

 
Petitioner :- Laxmi Prasad Rai
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Arvind Srivastava,S.N. Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up day after tomorrow i.e. 30th May, 2014 as fresh.

Order Date :- 28.5.2014

Priyanka

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