Virendra Kuamr Singh And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 2119 ALL

Citation : 2014 Latest Caselaw 2119 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Virendra Kuamr Singh And Another vs State Of U.P. And 3 Others on 28 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30012 of 2014
 

 
Petitioner :- Virendra Kuamr Singh And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- P.N. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3.

Issue notice to respondent no.4 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 28.5.2014

SKM

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