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Badri Narain Sharma And Others vs State Of U.P. And Others
2014 Latest Caselaw 2118 ALL

Citation : 2014 Latest Caselaw 2118 ALL
Judgement Date : 28 May, 2014

Allahabad High Court
Badri Narain Sharma And Others vs State Of U.P. And Others on 28 May, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1467 of 2012
 

 
Appellant :- Badri Narain Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Yatindra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Passed over on the illness slip of Sri D.K. Singh, learned counsel for respondents.

As prayed, list this appeal in the next cause list.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. )  ( S.K. Singh, J. )

 

 

 
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