Shri Prakash Singh vs State Of U.P. And 5 Others
2014 Latest Caselaw 2111 ALL

Citation : 2014 Latest Caselaw 2111 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Shri Prakash Singh vs State Of U.P. And 5 Others on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 941 of 2014
 

 
Petitioner :- Shri Prakash Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C.S.C.,B.B. Pandey,B.N. Mishra,M.C. Chaturvedi,Mohit Singh,Narendra Singh,Praveen Kumar,R.C.Singh,S.Singh,Shiv Nath Singh,Shivam Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Passed over on the illness slip of Sri Shivam Yadav, learned counsel for respondents.

As prayed, put up this matter tomorrow.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

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