Ram Swaroop Rao vs State Of U.P. And 2 Others
2014 Latest Caselaw 2104 ALL

Citation : 2014 Latest Caselaw 2104 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Ram Swaroop Rao vs State Of U.P. And 2 Others on 28 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29975 of 2014
 

 
Petitioner :- Ram Swaroop Rao
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- S.P. Singh Bishen
 
Counsel for Respondent :- C.S.C.,S.K. Gupta
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent no. 1. Sri S.K.Gupta, learend counsel represents respondent nos. 2 and 3.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 28.5.2014

SKM

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