Rudra Pratap Bahadur Pal vs C/M Krishak Inter College Kuriyar ...
2014 Latest Caselaw 2101 ALL

Citation : 2014 Latest Caselaw 2101 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Rudra Pratap Bahadur Pal vs C/M Krishak Inter College Kuriyar ... on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1792 of 2013
 

 
Appellant :- Rudra Pratap Bahadur Pal
 
Respondent :- C/M Krishak Inter College Kuriyar And 4 Others
 
Counsel for Appellant :- Hemant Kumar,Ashok Khare,Ashutosh Pandey
 
Counsel for Respondent :- C.S.C.,U.N. Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Cases of Sri Pradeep Kumar, learned Advocate are reported to be adjourned upto 30.5.2014.

List immedaitely thereafter.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App