Saiyad Mubarak Ali vs State Of U.P. And 4 Others
2014 Latest Caselaw 2088 ALL

Citation : 2014 Latest Caselaw 2088 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Saiyad Mubarak Ali vs State Of U.P. And 4 Others on 27 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29506 of 2014
 

 
Petitioner :- Saiyad Mubarak Ali
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gaurav Singh,Lal Vijai Singh
 
Counsel for Respondent :- C.S.C.,Daya Ram Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 4. Sri Daya Ram Yadav, learned counsel represents respondents no.3 and 5.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 27.5.2014

SKM

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