Ashok Kumar vs State Of U.P. And 3 Others
2014 Latest Caselaw 2087 ALL

Citation : 2014 Latest Caselaw 2087 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Ashok Kumar vs State Of U.P. And 3 Others on 27 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29636 of 2014
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dinesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1 and 2.

Issue notice to respondent nos. 3 and 4 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 27.5.2014

SKM

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