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Arya Kanya Pathshala Inter ... vs Km. Abha Rani And Others
2014 Latest Caselaw 2086 ALL

Citation : 2014 Latest Caselaw 2086 ALL
Judgement Date : 27 May, 2014

Allahabad High Court
Arya Kanya Pathshala Inter ... vs Km. Abha Rani And Others on 27 May, 2014
Bench: Sunil Ambwani, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 320 of 2013
 

 
Appellant :- Arya Kanya Pathshala Inter College,
 
Respondent :- Km. Abha Rani And Others
 
Counsel for Appellant :- P.N.Ojha
 
Counsel for Respondent :- C.S.C.,V.K. Maheshwari
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vivek Kumar Birla,J.

Allowed.  For order see our order of date passed on Special Appeal (Def.) No.318 of 2013.

Order Date :- 27.5.2014

SP/

 

 

 
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